UNION OF INDIA AND ORS. Vs. D. JAYARAMU

JUDGEMENT

(1.) THE order dated 19th November 2013 passed by the Central Administrative Tribunal ('CAT' for short), Bangalore Bench in Original Application No. 717/2012 is assailed in this writ petition.

(2.) BRIEF facts leading to filing of this writ petition are as under:

(3.) NOTE I and Note II appended to Rule 3(j) of the GDS (Conduct and Employment) Rules, 2001 read thus: