ALSTOM INDIA LIMITED Vs. SIDRAM AND ORS.

Referred Judgements :-

P.M. MURUGAPPA MUDALIAR RATHINA MUDALIAR AND SONS V. RAJU MUDALIAR (P) AND OTHERS [REFERRED TO]
MANAGEMENT OF MAJESTIC THEATRE,MOGA V. WORKMEN OF THE MAJESTIC THEATRE [REFERRED TO]
NATIONAL TEXTILES WORKERS UNION AND OTHERS V. P.R. RAMAKRISHNAN AND OTHERS [REFERRED TO]
BOMBAY UNION OF JOURNALISTS VS. HINDU BOM BAY [REFERRED TO]
MANAGEMENT OF INDIAN CABLE CO LIMITED CALCUTTA VS. ITS WORKMAN [REFERRED TO]
SYED YAKOOB VS. K S RADHAKRISHNAN [REFERRED TO]
WORKMEN OF DHARAM PAL PREM CHAND SAUGANDHI VS. DHARAM PAL PREM CHAND SAUGANDHI [REFERRED TO]
NATIONAL ENGINEERING INDUSTRIES LIMITED JAIPUR VS. HANUMAN [REFERRED TO]
STATE OF PUNJAB VS. GANDHARA TRANSPORT COMPANY PRIVATE LIMITED [REFERRED TO]
MAHENDRA SINGH DHANTWAL VS. HINDUSTAN MOTORS LIMITED [REFERRED TO]
SHANKAR CHAKRAVARTI VS. BRITANNIA BISCUIT COMPANY LIMITED [REFERRED TO]
NATIONAL TEXTILE WORKERS UNION VS. P R RAMAKRISHNAN [REFERRED TO]
WORKMEN VS. HINDUSTAN LEVER LIMITED [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED VS. BROJO NATH GANGULY / TARUN KANTI SENGUPTA [REFERRED TO]
KERALA SOLVENT EXTRACTIONS LIMITED VS. A UNNIKRISHNAN [REFERRED TO]
RAJASTHAN STATE ROAD TRANSPORT CORPORATION VS. KRISHNA KANT [REFERRED TO]
JAIPUR ZILA SAHAKARI BHOOMI VIKAS BANK LIMITED VS. RAM GOPAL SHARMA [REFERRED TO]
SURYA DEV RAI VS. RAM CHANDER RAI [REFERRED TO]
MUKAND LTD VS. MUKAND STAFF and OFFICERS ASSOCIATION [REFERRED TO]
REGIONAL STATE BANK OF INDIA VS. RAJA RAM [REFERRED TO]
MANAGEMENT OF KALPATARU VIDYA SAMASTHE VS. S B GUPTA [REFERRED TO]
HARYANA STATE AGRICULTURAL MARKETING BOARD VS. SUBHASH CHAND [REFERRED TO]
STATE BANK OF BIKANER VS. OM PRAKASH SHARMA [REFERRED TO]
BHARAT HEAVY ELECTRICALS LTD VS. ANIL [REFERRED TO]
GANGADHAR PILLAI VS. SIEMENS LTD [REFERRED TO]
M D KARNATAKA HANDLOOM DEV CORPN LTD VS. MAHADEVA LAXMAN RAVAL [REFERRED TO]
YAMUNA SHANKAR SHARMA VS. STATE OF RAJASTHAN [REFERRED TO]
HINDUSTAN PETROLEUM CORPN LTD VS. ASHOK RANGHBA AMBRE [REFERRED TO]
SIEMENS LTD VS. SIEMENS EMPLOYEES UNION [REFERRED TO]
MANAGEMENT OF MESSERS HOTEL SAMRAT VS. GOVERNMENT OF NCT [REFERRED TO]
SENIOR REGIONAL MANAGER HINDUSTAN PETROLEUM CORPORATION LIMITED VS. PRESIDING OFFICER INDUSTRIAL TRIBUNAL I HYDERABAD [REFERRED TO]
P MMURUGAPPA MUDALIAR RATHINA MUDALIAR AND SONS VS. RAJU MUDALIAR P [REFERRED TO]
CHITTADI ESTATE VS. INDUSTRIAL TRIBUNAL [REFERRED TO]
SHAMSUDDIN VS. STATE OF KERALA [REFERRED TO]
SIVASUBRAHMANYAM T S VS. STATE OF MADRAS [REFERRED TO]
STATE BANK OF INDIA VS. AMAL KUMAR SEN [REFERRED TO]
MARY TERESA MORRIS VS. MANAGEMENT OF ST ANNES EDUCATIONAL SOCIETY BANGALORE [REFERRED TO]
KHADI GRAMODYOG BHAWAN WORKERS UNION VS. E KRISHNAMURTHY INDUSTRIAL TRIBUNAL [REFERRED TO]
GONDHARA TRANSPORT CO PVT VS. STATE OF PUNJAB [REFERRED TO]
ASSOCIATED CEMENT COMPANIES VS. CENTRAL GOVERNMENT INDUSTRIAL [REFERRED TO]
NAND KISHORE SHARMA V. JUDGE,INDUSTRIAL TRIBUNAL AND OTHERS [REFERRED TO]
SUDARSHAN RAJPOOT VS. U P STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
TAMILNADU TERMINATED FULL TIME TEMPORARY LIC EMPLOYEES ASSOCIATION VS. LIFE INSURANCE CORPORATION OF INDIA AND ORS. [REFERRED TO]