M GOVINDA RAJU Vs. G T SHASHIKALA

JUDGEMENT

(1.) ALL the three appeals arise out of the common judgment and decree dated 31.10.2002 in O.S.Nos.2458/1984 and 7795/2980 passed by the XXIII Addl.City Civil and Sessions Judge, Bangalore City.

(2.) R .F.A.No.1172/2003 is filed by the aggrieved first defendant of O.S.No.2458/1984.

(3.) R .F.A.No.1503/2003 is filed by first defendant of O.S.No.7795/1980.