LAWS(KAR)-2015-8-443

STATE Vs. TAMMANNARAO KRISHNAJI MANAGULI

Decided On August 20, 2015
STATE Appellant
V/S
TAMMANNARAO KRISHNAJI MANAGULI Respondents

JUDGEMENT

(1.) Heard the learned Government Pleader Sri.Sheshadri Jayashankar, Sri.Anilkumar Navadagi, the learned counsel for respondent Nos.1 to 6 and Sri.Shivanand Pattanshetty, the learned counsel appearing for the victim.

(2.) Both the appeals are at the stage of admission.

(3.) Respondent Nos.1 to 6 in both the appeals are accused in Special Case No.28/2011, which was pending on the file of Special Judge/II Additional Sessions Judge, Bijapur.