MANAGING DIRECTOR Vs. BHUVANESHWARI

JUDGEMENT

(1.) MFA No.7061/2013 & MFA No.7062/2013 are filed by claimants for enhancement of compensation. MFA No.6521/2013 and MFA No.6525/2013 are filed by KSRTC for fixing liability on Insurance Company.

(2.) I have heard Sri V.N.Madhava Reddy, learned counsel for claimants, Sri P.P.Jayakumar, learned counsel for KSRTC and Sri B.Pradeep, learned counsel for Insurance Company.

(3.) THE Tribunal has exonerated Insurance Company on the ground that insured vehicle (bus bearing No.KA -02 -C - 5760) was plying on a different route.