(1.) Heard Smt. Girija S. Hiremath, learned counsel appearing for the petitioner and Sri Anant P. Savadi, learned counsel appearing for the respondents.
(2.) By consent, the matter is taken up for final disposal.
(3.) The short point that arises for consideration in this petition is:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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