M. JAYA SHANKAR Vs. J. PAMPAPATHY AND ORS.

JUDGEMENT

(1.) Second defendant in O.S. No. 51/2006 has come up in this second appeal against the concurrent findings of both the Courts below in decreeing the suit of the plaintiff for the relief of specific performance.

(2.) Brief facts leading to this second appeal are as under:

(3.) On the basis of the pleadings of parties, the following issues came to be framed in the original suit.