(1.) THE appeal by claimant seeking enhancement of compensation awarded by the Tribunal.
(2.) THE Tribunal by the impugned Judgment and Award has awarded a compensation of Rs.59,800/ - with interest at 8% p.a.
(3.) HEARD the learned counsel for the appellant and respondent no.2.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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