LAWS(KAR)-2015-3-249

RAJESH Vs. KODANDARAMA

Decided On March 24, 2015
RAJESH Appellant
V/S
KODANDARAMA Respondents

JUDGEMENT

(1.) THE order dated 1.3.2013 passed on I.A. No. III in O.S. 2211/2010 on the file of the III Addl. First Civil Judge & JMFC, Mysore dismissing the I.A. is challenged in this writ petition by the defendant/petitioner.

(2.) THE facts in brief are as under:

(3.) HEARD learned counsel for the parties.