(1.) THE appellant -bank has filed this appeal, questioning the legality and correctness of the order passed by a learned Single Judge in WP No. 36521 of 2000 dated 22 -9 -2006.
(2.) HEARD the learned counsel for the parties.
(3.) REGULATION 6(17) of the Regulations reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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