M. RATHNAVARMA PADIVAL Vs. M. SHARADA R. HEGDE

Referred Judgements :-

KESHARDEO CHAMRIA VS. RADHA KISSEN CHAMRIA [REFERRED TO]
MANINDRA LAND AND BUILDING CORPORATION LTD VS. BHUTNATH BANERJEE [REFERRED TO]
DALBIR SINOH VS. STATE OF PUNJAB [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
COLLECTOR LAND ACQUISITION ANANTNAG VS. KATIJI [REFERRED TO]
SHIV SHAKTI CO OPERATIVE HOUSING SOCIETY NAGPUR VS. SWARAJ DEVELOPERS [REFERRED TO]
MITHAILAL DALSANGAR SINGH VS. ANNABAI DEVRAM KINI [REFERRED TO]
BHANU KUMAR JAIN VS. ARCHANA KUMAR [REFERRED TO]
BALWANT SINGH VS. JAGDISH SINGH [REFERRED TO]
LANKA VENKATESWARLU VS. STATE OF A P [REFERRED TO]
V B NAYAK VS. S R NARASIMHA MURTHY [REFERRED TO]
NAGAWWA VS. MALLAPPA [REFERRED TO]
NANDKISHOR KANHYALAL AGRAWAL VS. DHULE MUNICIPAL CORPORATION [REFERRED TO]
BABU RAM VS. MUNNA LAL [REFERRED TO]
JOY CHAND LAL BABU VS. KAMALAKSHA CHAUDHURY [REFERRED TO]