(1.) This appeal by the claimants is directed against the impugned common judgment and award dated 19.02.2014 passed in MVC No. 929/2013 on the file of the Senior Civil Judge, MACT, Maddur (hereinafter referred to as Tribunal' for short), for enhancement of compensation.
(2.) The Tribunal by its judgment and award has awarded a sum of Rs. 7,58,500/ - under different heads with interest at 6% per annum from the date of petition till the date of realization, on account of the death of the deceased late Sri. Hussein, in the road traffic accident.
(3.) In brief, the facts of the case are: