LAWS(KAR)-2015-3-245

K.R. ASHOK KUMAR Vs. SHIVARAMAIAH AND ORS.

Decided On March 26, 2015
K.R. Ashok Kumar Appellant
V/S
Shivaramaiah And Ors. Respondents

JUDGEMENT

(1.) THIS writ petition is filed by the petitioner challenging the order on I.A. No. 10 in O.S. No. 4535/2007 on the file of the City Civil and Sessions Judge at Bangalore.

(2.) THE brief facts of the case are that:

(3.) THE case was listed on 24.03.2015 in Preliminary Hearing 'B' Group. None appeared for respondents. The matter was adjourned to 26.03.2015.