SRI RAMESHAPPA Vs. RUDRAPPA PATTANASHETTY

JUDGEMENT

(1.) THIS is tenant's Revision Petition filed under Section 115 of the Code of Civil Procedure, challenging the order dated 11. 7. 2005 made in un-numbered Revision Petition (R ). . . /05 on the file of District Judge at Davanagere.

(2.) THE petitioner/tenant is represented by Sri G. M. Chandrashekar. The Respondent is represented by Sri M. Ram Bhat.

(3.) WITH the consent of the Learned Counsel for the parties, heard arguments for final disposal.