REGENT COMPUTRONICS PVT. LTD.

KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED Appellant

V/S

SECRETARY GOVERNMENT OF INDIA Respondents

Referred Judgements :-

SITANI TEXTILES AND FABRICS (P) LTD. V. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE [REFERRED TO]
BANK OF BIHAR VS. STATE OF BIHAR [REFERRED TO]
ISHA MARBLES BIHAR STATE ELECTRICITY BOARD CHAIRMAN BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD BIHAR STATE ELECTRICITY BOARD VS. BIHAR STATE ELECTRICITY BOARD:WAXPOL INDUSTRIES:SUMAN PACKAGING P LTD [REFERRED TO]
DENA BANK VS. BHIKHABHAI PRABHUDAS PAREKH AND CO [REFERRED TO]
AHMEDABAD ELECTRICITY COMPANY LIMITED VS. GUJARAT INNS PRIVATE LIMITED [REFERRED TO]
VIJAYALAKSHMI ENTERPRISES VS. ASSISTANT GENERAL MANAGER ANDHRA PRADESH FINANCIAL CORPORATION HYDERABAD [REFERRED TO]
KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD VS. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES [REFERRED TO]
MACSON MARBLES PVT. LTD. VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) THESE petitions are heard together and are disposed of by this common order as the issues that arise for consideration are common to all cases.

(2.) THE Petitioner in all the petitions is Karnataka State Industrial investment and Development Corporation Limited (hereinafter referred to as 'the KSIIDC'), it is a financial Corporation as defined under the state Financial Corporations Act, 1951 (hereinafter referred to as 'the act' ).

(3.) THE common Respondents represent the Government of India and the Department of customs.

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KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LIMITED BANGALORE Vs. SECRETARY GOVERNMENT OF INDIA MINISTRY OF COMMERCE NEW DELHI

Referred Judgements :-

JUDGEMENT

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