COMMISSIONER OF INCOME-TAX Vs. PRODUCIN P LTD

Referred Judgements :-

NARAIN SWADESHI WEAVING MILLS VS. COMMR OF EXCESS PROFITS TAX [REFERRED TO]
NALINIKANT AMBALAL MODY VS. S A L NARAYAN ROW COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY [REFERRED TO]
COMMISSIONER OF INCOME TAX ORISSA VS. GOVINDA CHOUDHURY AND SONS GOSANINUAGAON ORISSA [REFERRED TO]
SMITH KLINE AND FRENCH INDIA LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
ESKAYEF NOW KNOEM AS SMIKHLINE BEECHAM PHARMACEUTICALS INDIA LTD VS. COMMISSIONER OF INCOME TAX KARNATAKA II BANGALORE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIAN ALUMINIUM CABLES LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. S P TEXTILES CO [REFERRED TO]
MADHYA PRADESH STATE INDUSTRIES CORPORATION LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. TIRUPATI WOOLLEN MILLS LTD [REFERRED TO]
EAST INDIA HOTELS LTD VS. EAST INDIA HOTELS LTD [REFERRED TO]
COLLIS LINE PRIVATE LIMITED VS. INCOME TAX OFFICER [REFERRED TO]
WIDIA INDIA LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SOUTH INDIA SHIPPING CORPORATION LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. MADRAS REFINERIES LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. ALLANA SONS PVT LIMITED [REFERRED TO]