(1.) THE Tribunal has referred the following questions of law under section 256(1) of the Income-tax Act, 1961 :
(2.) THE brief facts of the case are as follows :
(3.) IT is now in dispute that the assessee was engaged in smuggling activities and was dealing in smuggled gold.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN