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LAWS(KAR)-1964-2-3
M LAKSHMAMMA Vs. CONTROLLER OF ESTATE DUTY
Decided On February 17, 1964
M.LAKSHMAMMA
Appellant
V/S
CONTROLLER OF ESTATE DUTY
Respondents
JUDGEMENT
(1.) THIS is a reference under s. 64(1) of the ED Act, 1953. The question of law referred is :
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