LAWS(KAR)-2024-2-60

M.R.MOHAN KUMAR Vs. NIL

Decided On February 01, 2024
M.R.Mohan Kumar Appellant
V/S
NIL Respondents

JUDGEMENT

(1.) These appeals are directed against common judgment and award dtd. 6/5/2019 passed in MVC Nos.921 and 922 of 2017 on the file of learned Senior Civil Judge and Addl. MACT, Hukkeri (for short, 'Tribunal').

(2.) MFA No.104084/2019 is filed by the insurance company challenging the liability as well as quantum of compensation awarded by the Tribunal in MVC No.921/2017, whereas the claimants have filed MFA No.101019/2020 seeking enhancement of compensation for the accidental death of Sri.Suresh.

(3.) MFA No.104085/2019 is filed by the insurance company challenging the liability as well as quantum of compensation awarded by the Tribunal in MVC No.922/2017, whereas the injured/claimant has filed MFA No.101020/2020 seeking enhancement of compensation for the accidental injuries sustained by him.