REGENT COMPUTRONICS PVT. LTD.

P. Rajashekar Appellant

V/S

Fransina R. Respondents

Referred Judgements :-

TEDHI SINGH VS.NARAYAN DASS MAHANT [REFERRED TO]
RANGAPPA VS. SRI MOHAN [REFERRED TO]
K.SUBRAMANI VS. K.DAMODARA NAIDU [REFERRED TO]
BIR SINGH VS. MUKESH KUMAR [REFERRED TO]
APS FOREX SERVICES PVT. LTD. VS. SHAKTI INTERNATIONAL FASHION LINKERS [REFERRED TO]

JUDGEMENT

(1.) Appellant/complainant feeling aggrieved by judgment of Trial Court on the file of IV Additional I Civil Judge and JMFC, Mysore, in C.C.NO.1701/2011 dtd. 9/12/2013 preferred this appeal.

(2.) Parties to the appeal are referred with their ranks as assigned in the Trial Court for the sake of convenience.

(3.) Heard the arguments of both sides.

Click here to view full judgment.

P. RAJASHEKAR Vs. FRANSINA R.

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address