LAWS(KAR)-2024-1-62

RAMESH Vs. SUB-REGISTRAR

Decided On January 04, 2024
RAMESH Appellant
V/S
SUB-REGISTRAR Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking for the following reliefs:

(2.) The brief facts of the case are:

(3.) Sri. Girish A. Yadawad, learned counsel appearing for the petitioner would submit that;