REGENT COMPUTRONICS PVT. LTD.

Ashabee Appellant

V/S

Principal Secretary, Department Of Revenue Respondents

Referred Judgements :-

BHAGAT RAJA IN BOTH THE APPEALS VS. UNION OF INDIA IN BOTH THE APPEALS [REFERRED TO]
SECRETARY AND CURATOR VICTORIA MEMORIAL HALL VS. HOWRAH GANATANTRIK NAGRIK SAMITY [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]

JUDGEMENT

(1.) Heard Sri Shravankumar Math, learned counsel appearing for the petitioners and Sri Rajkumar Korwar, learned High Court Government Pleader appearing for respondent Nos.1 to 3/State.

(2.) This writ petition is filed with the following prayer :-

(3.) Facts of the case are as under:-

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ASHABEE Vs. PRINCIPAL SECRETARY, DEPARTMENT OF REVENUE

Referred Judgements :-

JUDGEMENT

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