POOJA Vs. SIDDANNA

JUDGEMENT

(1.) Heard Sri S. S. Mamadapur, learned counsel for the petitioner, Sri Mahadev S. Patil, learned counsel for respondent No.1 and Sri Ravi B. Patil learned counsel for respondent Nos.2 and 3.

(2.) The present writ petition is filed with the following prayer:

(3.) Brief facts of the case are as under: