LAWS(KAR)-2024-1-46

G.R. MEDICAL COLLEGE Vs. UNION OF INDIA

Decided On January 11, 2024
G.R. Medical College Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) G.R. Medical College, Hospital and Research Centre ('Medical College') has presented these two Writ Petitions inter alia challenging the disapproval of renewal of permission for 150 1ST year MBBS Seats for the academic year 2022-23; and the transfer of 150 students to different Medical Colleges in the State. They are heard simultaneously and disposed of by this common order.

(2.) W.P. No.17254/2023 is filed inter alia with following prayers:

(3.) W.P. No.22397/2023 is filed inter alia with the following prayers: