LAWS(KAR)-2024-7-30

AYUB P.S. Vs. STATE OF KARNATAKA

Decided On July 19, 2024
Ayub P.S. Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) The petitioner is before this Court seeking the following prayer:

(2.) Heard Sri Jayakumar S. Patil, learned senior counsel for the petitioner and learned Additional State Public Prosecutor for the respondent.

(3.) This Court had passed a slew of orders and the orders read as follows: