LAWS(KAR)-2024-5-74

B.GURUPRASAD Vs. ASSISTANT COMMISSIONER

Decided On May 28, 2024
B.Guruprasad Appellant
V/S
ASSISTANT COMMISSIONER Respondents

JUDGEMENT

(1.) The petitioner is before this Court calling in question entire proceedings before the 1st respondent/Assistant Commissioner, Bengaluru Sub-Division, Bengaluru pending in file No.MSC/CR/ 113/20-21 as coram non-judice.

(2.) Heard Smt. Sadhana Desai, learned counsel appearing for the petitioner, Sri C.Jagadish, learned counsel appearing for respondents 1 to 4 and Sri R.B. Sadasivappa, learned counsel appearing for respondent No.5.

(3.) The facts adumbrated are as follows:-