LAWS(KAR)-2024-2-121

SIDDAPPA GURUSIDDAPPA DANDIN Vs. GADIGEPPA ALLAPPA HULIKATTI

Decided On February 05, 2024
Siddappa Gurusiddappa Dandin Appellant
V/S
Gadigeppa Allappa Hulikatti Respondents

JUDGEMENT

(1.) Heard Smt.Pallavi Pachhapure on behalf of Sri.F.V.Patil, learned counsel for the revision petitioners and Sri.Sangram S Kulkarni and Sri.V.R.Datar, learned counsels for respondents.

(2.) Though this matter is listed before the Court as CRP No.1071/2010, material on record would go to show that since two orders were challenged it has been mentioned as two different numbers as CRP No.1071/2010 and CRP No.1073/2010. Hence, both the revision petitions are taken up for disposal.

(3.) Present revision petitions are filed challenging the order passed in Misc. No.43/1998 and Misc. No.26/2002 passed by the Principal Senior Civil Judge, Gokak dtd. 21/12/2009.