REGENT COMPUTRONICS PVT. LTD.

Shylaja S. R. Appellant

V/S

Hareesha A. Respondents

Referred Judgements :-

RAMESH CHANDER KAUSHAL VS. VEENA KAUSHAL [REFERRED TO]
JASBIR KAUR SEHGAL VS. DISTRICT JUDGE DEHRADUN [REFERRED TO]
SAVITABEN SOMABHAI BHATIYA VS. STATE OF GUJARAT [REFERRED TO]
CHATURBHUJ VS. SITA BAI [REFERRED TO]
CHANDER PARKASH BODH RAJ VS. SHILA RANI [REFERRED TO]
BHUWAN MOHAN SINGH VS. MEENA [REFERRED TO]
SHAMIMA FAROOQUI VS. SHAHID KHAN [REFERRED TO]
REEMA SALKAN VS. SUMER SINGH SALKAN [REFERRED TO]
REEMA SALKAN VS. SUMER SINGH SALKAN [REFERRED TO]
REEMA SALKAN VS. SUMER SINGH SALKAN [REFERRED TO]

JUDGEMENT

(1.) The petitioner is before this Court seeking quashment of an order dtd. 12/6/2023 passed by the II Additional Senior Civil Judge and JMFC, Anekal on I.A.No.II in M.C.No.104 of 2020 and allowing I.A.No.II as prayed for.

(2.) Facts adumbrated are as follows:-

(3.) Heard Sri B.R. Srinivasa Gowda, learned counsel appearing for the petitioners and Sri R.Anil, learned counsel appearing for the respondent.

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SHYLAJA S. R. Vs. HAREESHA A.

Referred Judgements :-

JUDGEMENT

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