LAWS(KAR)-2024-1-100

H.M.MUNIKUMAR Vs. STATE OF KARNATAKA

Decided On January 05, 2024
H.M.Munikumar Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Since common questions arise for consideration in the present writ petitions they are taken up together for consideration.

(2.) W.P. No.22398/2023 is filed seeking for the following reliefs:

(3.) W.P.23943/2023 is filed seeking for the following reliefs: