REGENT COMPUTRONICS PVT. LTD.

Prakash Ramchandra Hegde Appellant

V/S

REGISTRAR CO-OP SOCIETIES Respondents

Referred Judgements :-

E.E. GUPTA AND OTHERS VS. STATE OF MYSORE AND OTHERS [REFERRED TO]
GOPALJI KHANNA VS. ALLAHABAD BANK [REFERRED TO]
MARIDEV M M MARIYAPPA VS. STATE OF MYSORE [REFERRED TO]
GIRJA SHANKAR SHUKLA VS. SUB-DIVISIONAL OFFICER HARDA [REFERRED TO]
B N DHOTRAD VS. BOARD OF DIRECTORS/CUM APPELLATE AUTHORITY KARNATAKA LAND ARMY [REFERRED TO]
SUGUNAPRI VS. DISTRICT COLLECTOR [REFERRED TO]

JUDGEMENT

(1.) Writ petition No.107287/2024 is filed seeking for the following relief:

(2.) Writ petition No.107291/2024 is filed seeking for the following relief:

(3.) Since the petitioners in both the writ petitions are the same and the issue under consideration is with regard to the disqualification of respondent No.5 in both the writ petitions is in respect of respondent No.4 - Society, both the writ petitions are taken up together for consideration.

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PRAKASH RAMCHANDRA HEGDE Vs. REGISTRAR CO-OP SOCIETIES

Referred Judgements :-

JUDGEMENT

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