SRIVIDYA C.G. Vs. SERIOUS FRAUD INVESTIGATION OFFICE

Referred Judgements :-

VIJAY DHANUKA ETC. VS. NAJIMA MAMTAJ ETC. [REFERRED TO]
ABHIJIT PAWAR VS. HEMANT MADHUKAR NIMBALKAR & ANR. [REFERRED TO]
GHCL EMPLOYEES STOCK OPTION TRUST VS. INDIA INFOLINE LIMITED [REFERRED TO]
SUNIL BHARTI MITTAL VS. CENTRAL BUREAU OF INVESTIGATION [REFERRED TO]
NATHI DEVI VS. RADHA DEVI GUPTA [REFERRED TO]
BHARAT ALUMINIUM CO VS. KAISER ALUMINIUM TECHNICAL SERVICE [REFERRED TO]
UNITED INDIA INSURANCE COMPANY LTD. VS. ORIENT TREASURES PRIVATE LIMITED [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. K. NARAYANA RAO [REFERRED TO]
PEPSI FOODS LIMITED VS. SPECIAL JUDICIAL MAGISTRATE [REFERRED TO]
INDER MOHAN GOSWAMI VS. STATE OF UTTARANCHAL [REFERRED TO]
KISHAN SINGH VS. GURPAL SINGH [REFERRED TO]
MANOJ KUMAR SHARMA & ORS. VS. STATE OF CHHATTISGARH & ANR. [REFERRED TO]
STATE OF PUNJAB VS. KAILASH NATH:MANGAL SINGH MINHAS [REFERRED TO]
T BARAI VS. HENRY AH HOE [REFERRED TO]
NIKESH TARACHAND SHAH VS. UNION OF INDIA & ANR. [REFERRED TO]
SHIV KUMAR JATIA VS. STATE OF NCT OF DELHI [REFERRED TO]
M/S. PEPSI FOODS LTD. ANDANR VS. SPECIAL JUDICIAL MAGISTRATE AND ORS. [REFERRED TO]
SUSHIL SETHI VS. STATE OF ARUNACHAL PRADESH [REFERRED TO]
MAHMADHUSEN ABDULRAHIM KALOTA SHAIKH VS. UNION OF INDIA [REFERRED TO]
JUSTICE K. S. PUTTASWAMY (RETD) VS. UNION OF INDIA [REFERRED TO]
KAPUR CHAND POKHRAJ VS. STATE OF BOMBAY [REFERRED TO]
GAJULA RAJAIH VS. STATE OF A.P. AND OTHERS [REFERRED TO]
SECURITIES AND EXCHANGE BOARD OF INDIA VS. CLASSIC CREDIT LTD. [REFERRED TO]
ROSY VS. STATE OF KERALA [REFERRED TO]
NATIONAL BANK OF OMAN VS. BARAKARA ABDUL AZIZ [REFERRED TO]
MIHEER H MAFATLAL VS. MAFATLAL INDUSTRIES LIMITED [REFERRED TO]
HINDUSTAN LEVER EMPLOYEES UNION VS. HINDUSTAN LEVER LIMITED [REFERRED TO]
HAMZA HAJI VS. STATE OF KERALA [REFERRED TO]