REGENT COMPUTRONICS PVT. LTD.

SANNAMMA Appellant

V/S

Jayasheelamma Respondents

Referred Judgements :-

K VENKATARAMIAH VS. A SEETHARAMA REDDY [REFERRED TO]
SOONDA RAM VS. RAMESHWARLAL [REFERRED TO]
NORTH EASTERN RAILWAY ADMINISTRATION GORAKHPUR VS. BHAGWAN DAS [REFERRED TO]
VIDYABAI VS. PADMALATHA [REFERRED TO]
UNION OF INDIA VS. IBRAHIM UDDIN [REFERRED TO]

JUDGEMENT

(1.) Miscellaneous second appeal is filed by the defendants praying to set aside the judgment and order dtd. 11/10/2017 passed by the II Addl. District and Sessions Judge, Mandya, in R.A.No.7/2014 by calling for records in the original suit and in a regular appeal.

(2.) Rank of the parties are stated as before trial court for easy reference and convenience.

(3.) The brief facts of the case are as under:

Click here to view full judgment.

SANNAMMA Vs. JAYASHEELAMMA

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address