LAWS(KAR)-2024-6-149

DR. X Vs. KARNATAKA MEDICAL COUNCIL

Decided On June 04, 2024
Dr. X Appellant
V/S
KARNATAKA MEDICAL COUNCIL Respondents

JUDGEMENT

(1.) The petitioner is knocking at the doors of this Court in the subject petition calling in question certain orders passed by the Karnataka Medical Council ('the Council' for short) rejecting the applications filed by the petitioner.

(2.) Heard Sri Gopi Karunakaran, learned counsel appearing for the petitioner, Smt. Ratna N. Shivayogimath, learned counsel appearing for respondent No.1 and Sri Ajay Kadkol, learned counsel appearing for respondent No.2.

(3.) The facts, in brief, germane are as follows:-