GURUPRASAD S.L. Vs. KARNATAKA MALLADI BIOTICS LIMITED

Referred Judgements :-

L.ROBERT D'SOUZA VS. EXECUTIVE ENGINEER,SOUTHERN RAILWAY [REFERRED TO]
GUJARAT STEEL TUBES LTD. AND OTHERS VS. GUJARAT STEEL TUBES MAZDOOR SABHA [REFERRED TO]
GOPAL KRISHNAJI KETKAR VS. MOHAMED HAJI LATIF [REFERRED TO]
HUSSAINBHAI CALICUT VS. ALATH FACTORY THEZHILALI UNION KOZHIKODE [REFERRED TO]
VED PRAKASH GUPTA VS. DELTON CABLE INDIA PRIVATE LIMITED [REFERRED TO]
NAR SINGH PAL VS. UNION OF INDIA [REFERRED TO]
BHARAT HEAVY ELECTRICAL LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
SRIRAM INDUSTRIAL ENTERPRISES LTD VS. MAHAK SINGH [REFERRED TO]
DEVINDER SINGH VS. MUNICIPAL COUNCIL SANAUR [REFERRED TO]
BIHAR STATE ELECTRICITY BOARD VS. RAM DEO PRASAD SINGH [REFERRED TO]
HEINZ INDIA PVT LTD VS. STATE OF U P [REFERRED TO]
CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA ROAD VS. RAMESH CHANDRA GOUDA [REFERRED TO]
GAURI SHANKER VS. STATE OF RAJASTHAN [REFERRED TO]
FOOD CORPORATION OF INDIA VS. GEN. SECY, FCI INDIA EMPLOYEES UNION & ORS. [REFERRED TO]