(1.) Appellant/complainant feeling aggrieved by judgment of Trial Court on the file of Principal Civil Judge and JMFC, Chikkanayakanahalli in C.C.NO.178/2000 dtd. 12/3/2012 preferred this appeal.
(2.) Parties to the appeal are referred with their ranks as assigned in the Trial Court for the sake of convenience.
(3.) Heard the arguments of both sides.