LAWS(KAR)-2024-2-57

SMT. SHANTAWWA Vs. HANAMANT BHIMAPPA BHAJANTRI

Decided On February 02, 2024
Smt. Shantawwa Appellant
V/S
Hanamant Bhimappa Bhajantri Respondents

JUDGEMENT

(1.) Heard Shri. Laxman T. Mantagani, learned counsel for appellants and Shri. O. B. Joshi, learned counsel for the respondent.

(2.) Present second appeal is filed challenging the order passed in R.A. No.14/2019 dtd. 30/11/2020 by learned Senior Civil Judge, Saundatti, whereby the following order came to be passed:

(3.) Facts in brief which are necessary for disposal of the present second appeal are as under: