LAWS(KAR)-2024-11-48

CHANDRABHANU Vs. C.CEEKSHA

Decided On November 19, 2024
Chandrabhanu Appellant
V/S
C.Ceeksha Respondents

JUDGEMENT

(1.) Sri.K.N.Mohan., counsel for the appellant has appeared in person.

(2.) This is an appeal from the Court of Senior Civil Judge and JMFC, Tiptur.

(3.) For the sake of convenience, the parties are referred to as per their status and rankings before the Trial Court.