LAWS(KAR)-2024-3-122

SHIVARAJ Vs. STATE OF KARNATAKA

Decided On March 19, 2024
SHIVARAJ Appellant
V/S
STATE OF KARNATAKA Respondents

JUDGEMENT

(1.) Heard Sri Hanmantharaya Sindol, learned counsel for the petitioners. Sri Veeranagouda Malipatil, learned High Court Government Pleader for respondent No.1 and Sri Sudheer Kulkarni, learned counsel for respondent Nos.2 and 3.

(2.) Writ petition is filed with the following prayer:

(3.) Brief facts are as under: