UTTARADI MUTT Vs. STATE OF KARNATAKA

Referred Judgements :-

MAHABIR PRASAD V. B.S. GUPTA,SALES TAX OFFICER,INDORE [REFERRED TO]
JAIRAM MAHATON V. LOKENATH MAHATON [REFERRED TO]
AVADH KISHORE DAS V. RAM GOPAL [REFERRED TO]
SITA RAM BHAU PATIL V. RAMCHANDRA NAGO PATIL [REFERRED TO]
S.T. CHENDIKAMBA VS. K.I. VISWANATHAMAYYA [REFERRED TO]
HIMMATLAL HARILAL MEHTA VS. STATE OF MADHYA PRADESH [REFERRED TO]
SOHAN LAL VS. UNION OF INDIA [REFERRED TO]
THANSINGH NATHMAL ONKARMAL JAWALAPRASAD INDRACHAND PREMSUCH RAMDEO SATYANARAYAN INDRACHAND PREMSUCH SHEWPRATAP TANTIA VS. SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN ALL APPEALS :SUPERINTENDENT OF TAXES DHUBRIIN [REFERRED TO]
MAHANT SHRI SRINIVAS RAMANUJ DAS VS. SURAJNARAYAN DAS [REFERRED TO]
BASANT SINGH VS. JANKI SINGH [REFERRED TO]
GUNWANT KAUR VS. MUNICIPAL COMMITTEE BHATINDA [REFERRED TO]
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED VS. ULHASNAGAR MUNICIPAL COUNCIL [REFERRED TO]
SESHAMMAL VS. STATE OF TAMIL NADU [REFERRED TO]
SESHAMMAL VS. STATE OF TAMIL NADU [REFERRED TO]
REV STAINISLAUS REV STAINISLAUS STATE OF ORISSA VS. STATE OF MADHYA PRADESH:YULITHA HYDE [REFERRED TO]
S P MITTAL SHRI RAGHUBIR AUROBINDO SOCIETY AUROBINDO SOCIETY VS. UNION OF INDIA [REFERRED TO]
S RANGARAJAN UNION OF INDIA VS. P JAGJIVAN RAM:P JAGJIVAN RAM [REFERRED TO]
MOHAN PANDEY VS. USHA RANI RAJGARIA [REFERRED TO]
MOST REV P M A METROPOLITAN VS. MORAN MAR MARTHOMA [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
DWARKA PRASAD AGARWAL VS. B D AGARWAL [REFERRED TO]
TRIMBAK SHIVRUDRA VS. STATE OF MAHARASHTRA [REFERRED TO]
ROSHINA T VS. ABDUL AZEEZ K.T. & ORS. [REFERRED TO]