REGENT COMPUTRONICS PVT. LTD.

H. P. Nagaraja Appellant

V/S

Channappa Gowda Respondents

Referred Judgements :-

SMT. SUSHEELAMMA AND ANOTHER VS B M KARIAPPA [REFERRED TO]
SUBHAGA VS. SHOBHA [REFERRED TO]
ANATHULA SUDHAKAR VS. P BUCHI REDDY [REFERRED TO]
PARAPPA VS. BHIMAPPA [REFERRED TO]
UNION OF INDIA VS. VASAVI CO-OP. HOUSING SOCIETY LTD. [REFERRED TO]
SURAT SINGH (DEAD) VS. SIRI BHAGWAN [REFERRED TO]
VIJAY ARJUN BHAGAT & ORS. VS. NANA LAXMAN TAPKIRE & ORS. [REFERRED TO]
NARAYANA GRAMANI VS. MARIAMMAL [REFERRED TO]

JUDGEMENT

(1.) Heard the learned counsel for the appellants. The learned counsel for the respondent.

(2.) This Regular Second appeal is filed challenging the judgment and decree dtd. 26/8/2006 passed in R.A.No.39/2005 by the Prl. Civil Judge (Senior Division) and CJM, Shimoga.

(3.) The parties are referred to as per their original rankings before the Trial Court to avoid confusion and for the convenience of the Court.

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H. P. NAGARAJA Vs. CHANNAPPA GOWDA

Referred Judgements :-

JUDGEMENT

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