MALLIKARJUN Vs. STATE

JUDGEMENT

(1.) Heard Sri Avinash A. Uplaonkar, learned counsel for the petitioner, learned High Court Government Pleader for respondent No.1 and learned Senior Counsel for the de facto complainant.

(2.) The petition is filed under Sec. 482 of Cr.P.C., seeking the following prayer:

(3.) Facts of the case in brief for disposal of the petition are as under: