MYSORE AND CHAMARAJANAGAR DISTRICT CO-OPERATIVE BANK LTD. Vs. STATE OF KARNATAKA, DEPARTMENT OF CO-OPERATION

JUDGEMENT

(1.) All these intra-court appeals seek to lay a challenge to a learned Single Judge's orders dtd. 10/10/2023 and 12/10/2023, whereby a direction has been issued to conduct elections to the Board of Cooperative Banks in a time bound way/expeditiously. A direction is also issued not to disqualify the board members from electoral participation.