(1.) The petitioner is before this Court calling in question an order dtd. 16/7/2024 passed by the 42nd Additional Chief Judicial Magistrate, Benagluru in P.C.R. No.9136/2024.
(2.) Heard the learned counsel Sri. Venkatesh P. Dalwai, appearing for the petitioner and the learned counsel Smt. Niveditha C. Shivanaikar, appearing for the respondent.
(3.) Sans details, facts in brief, germane are as follows: