LAWS(KAR)-2024-12-44

RAKESH SHARMA Vs. REGIONAL PROVIDENT FUND COMMISSIONER

Decided On December 05, 2024
RAKESH SHARMA Appellant
V/S
REGIONAL PROVIDENT FUND COMMISSIONER Respondents

JUDGEMENT

(1.) Sri. Hemanth R. Rao., counsel for the petitioner and Smt. B.V. Vidyulatha., counsel for the respondent appeared in person.

(2.) The short facts are these:

(3.) Counsel for the respective parties urged several contentions.