SUJAL PHARMA Vs. KARNATAKA STATE MEDICAL SUPPLIES

Referred Judgements :-

ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
KULJA INDUSTRIES LIMITED VS. CHIEF GEN. MANAGER W.T. PROJ. BSNL [REFERRED TO]
SOUTHERN PAINTERS VS. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED [REFERRED TO]
PATEL ENGINEERING LIMITED VS. UNION OF INDIA [REFERRED TO]
B S N JOSHI AND SONS LTD VS. NAIR COAL SERVICES LTD [REFERRED TO]
JASHBHAI CHUNIBHAI PATEL VS. ANVERBEG A MIRZA [REFERRED TO]
RADHAKRISHNA AGARWAL VS. STATE OF BIHAR [REFERRED TO]
E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
AJAY HASIA VS. KHAUID MUJIB SEHRAVARDI [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
DWARKADAS MARFATIA AND SONS VS. BOARD OF TRUSTEES OF THE PORT OF BOMBAY [REFERRED TO]
GORKHA SECURITY SERVICES VS. GOVT. OF NCT OF DELHI [REFERRED TO]
RAGHUNATH THAKUR VS. STATE OF BIHAR [REFERRED TO]
UMC TECHNOLOGIES PRIVATE LIMITED VS. FOOD CORPORATION OF INDIA [REFERRED TO]
NASIR AHMAD VS. ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY U P LUCKNOW [REFERRED TO]
VETINDIA PHARMACEUTICALS LIMITED VS. STATE OF UTTAR PRADESH [REFERRED TO]
DAFFODILLS PHARMACEUTICALS LIMITED VS. STATE OF U.P. [REFERRED TO]
BASANTI PRASAD VS. CHAIRMAN BIHAR SCHOOL EXAMINATION BOARD [REFERRED TO]
MOON MILLS LIMITED VS. M R MEHER PRESIDENT INDUSTRIAL COURT BOMBAY [REFERRED TO]
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION VS. BALWANT REGULAR MOTOR SERVICE AMRAVATI [REFERRED TO]
STATE OF MADHYA PRADESH VS. NANDLAL JAISWAL [REFERRED TO]