(1.) This is the appeal filed under Sec. 96 of the Code of Civil Procedure by the petitioners challenging the order dtd. 9/1/2024 passed in Review Petition No.1/2021 by the learned Senior Civil Judge and JMFC, Gangavathi.
(2.) The learned counsel for the appellants files a memo for withdrawal of the appeal. The memo reads thus:
(3.) The memo is placed on record.