LAWS(KAR)-2024-3-76

JAGANATH A. S. Vs. MADHUSHREE D. S.

Decided On March 12, 2024
Jaganath A. S. Appellant
V/S
Madhushree D. S. Respondents

JUDGEMENT

(1.) The petitioner is knocking at the doors of this Court in the subject petition calling in question an order dtd. 28/7/2023 passed by the III Additional Principal Judge, Family Court, Bengaluru on I.A.No.III filed by him under Order XXVI Rule 10A of the CPC in M.C.No.5481 of 2022.

(2.) Heard Sri N.R. Nagaraj, learned counsel appearing for the petitioner and Smt Latha G, learned counsel appearing for respondent No.1.

(3.) The facts, in brief, germane are as follows:-