(1.) The petitioners No.1 to 3, who are defendants No.5 to 7, and petitioners No.4 to 6, who are not parties before the trial Court are before this Court seeking for the following reliefs;
(2.) A suit in OS No.3978/2019 had been filed by respondent No.1 seeking for the following reliefs;
(3.) In the said suit, defendants No.5 to 7 had filed an application under Clause (a) and (b) of Rule 11 of Order 7 of the CPC for rejection of a plaint on the following grounds: