MATHIKERE JAYARAM SHANTHARAM Vs. PRAMOD

JUDGEMENT

(1.) The petitioner/accused No.1 has filed the instant criminal petition seeking the following reliefs:

(2.) Heard Sri S.S.Naganand, learned senior counsel appearing for the petitioner and Sri Sandesh J. Chouta, learned senior counsel appearing for the respondent.

(3.) Facts, in brief, germane are as follows:-