(1.) Today, a compromise petition has been filed, wherein it is stated as follows:
(2.) In view of the compromise petition, this revision shall stand dismissed and the Trial Court shall pass an order in terms of the compromise petition that has been filed now.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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